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State of Rajasthan - Section

Section 10 in Rajasthan Land Revenue (Allotment of Land in Saline Area) Rules, 2007

10. Invitation of Applications for allotment.

- The Allotting Authority by publishing notice in Form-I and Form-II in two State level daily newspapers may invite applications for allotment of vacant plots in open area and reserve area respectively such notice shall specify the last date and time for submission of application form, which shall not be less than thirty days from the date of publication of such notice:Provided that allotment to the Department of Central/State Government and Public Undertakings may be made without inviting applications.