Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 92] [Entire Act] State of Telangana - Subsection Section 92(3) in The Telangana Panchayat Raj (Conduct of Elections) Rules, 2018 (3)The Returning Officer shall satisfy himself that none of the voting machines has in fact been tampered with.
