Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Rajasthan - Subsection

Section 5(f) in Mahatma Jyoti Rao Phoole University, Jaipur Act, 2009

(f)to institute Professorships, Readerships, Lecturer ships and other teaching or academic posts required by the University and to make appointment thereto;