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Bombay High Court

Prs Permacel Limited vs Johnson And Johnson Employees Union And ... on 24 July, 2023

Author: N. J. Jamadar

Bench: N. J. Jamadar

                                                                               Board Sr.No.:-0

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     ORDINARY ORIGINAL CIVIL JURISDICTION

                 WRIT PETITION NO. 878 OF 2011

 Prs Permacel Limited                       ....PETITIONER
            V/S
 Johnson And Johnson Employees Union And ....RESPONDENT

Anr.





        CORAM :                HON'BLE SHRI JUSTICE N. J. JAMADAR J
        DATE :                 24th July, 2023
 P.C. :

Balance Daily Board cannot be taken up today on account of paucity of time. Stand over to 28/08/2023 . Ad-interim relief or interim relief, if any, granted earlier will continue to operate till next date.

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