Bombay High Court
Prs Permacel Limited vs Johnson And Johnson Employees Union And ... on 24 July, 2023
Author: N. J. Jamadar
Bench: N. J. Jamadar
Board Sr.No.:-0
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION NO. 878 OF 2011
Prs Permacel Limited ....PETITIONER
V/S
Johnson And Johnson Employees Union And ....RESPONDENT
Anr.
CORAM : HON'BLE SHRI JUSTICE N. J. JAMADAR J
DATE : 24th July, 2023
P.C. :
Balance Daily Board cannot be taken up today on account of paucity of time. Stand over to 28/08/2023 . Ad-interim relief or interim relief, if any, granted earlier will continue to operate till next date.
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