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State of Tamilnadu - Section

Section 6 in Appointment Committee of The District Panchayat (Election of Members) Rules, 1999

6. Presiding over the meeting.

- The meeting shall be presided over by the chairman or, in the absence of the chairman, by the vice-chairmen of the district panchayat concerned or in the absence of both the chairman and the vice-chairman of the district panchayat concerned, by a member not intending to contest as a candidate at the election and chosen by the members present at the meeting to preside over the meeting. Such a person shall be styled as the president.