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[Cites 0, Cited by 0] [Section 49(2)] [Section 49] [Entire Act]

State of Odisha - Subsection

Section 49(2)(c) in The Orissa Veterinary Council Rules, 1997

(c)to acquire by gift, purchase, exchange, lease or otherwise hand over and to sell, mortgage or otherwise dispose off any and buildings and other movable and immovable properties of the State Council;