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[Cites 0, Cited by 0] [Section 21(3)] [Section 21] [Entire Act]

Union of India - Subsection

Section 21(3)(c) in The Cotton Textiles (Control) Order, 1948

(c)No producer having both a spinning and a weaving plant shall pack during any month a quantity of yarn less than 80 per cent. of the average quantity of yarn packed by him per month during [the year, 1955] [Substituted, but G.S.R. 760, dated 29th June, 1959.].