Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 65C(4)] [Section 65C] [Entire Act] Union of India - Subsection Section 65C(4)(i) in The Coal Mines Provident Fund Scheme (i)the proposal has been examined and approved by the Commissioner, or such officer subordinate to him as may be authorised by him in this behalf;