Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Odisha - Subsection

Section 9(1) in The Orissa Marine Fishing Regulation Act, 1982

(1)The owner of every vessel used or intended to be used for purposes of fishing and kept in the State, not being a fishing vessel registered under Section 11 of the Marine Products Export Development Authority Act, 1972 (13 of 1972) shall register such vessel under this Act.