Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 26(2)] [Section 26] [Entire Act] State of Telangana - Subsection Section 26(2)(b) in Telangana Survey and Boundaries Act, 1923 (b)provide for the collection and record of any information in respect of any land which has been or is about to be surveyed;