Bombay High Court
T.V.Patel Pvt. Ltd vs The Income Tax Officer, Circle (2)1, ... on 23 September, 2021
Author: M. S. Karnik
Bench: K.R. Sriram, Makarand Subhash Karnik
214. itxa 699-2002 & ors..doc
Diksha Rane
Digitally
signed by IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
DIKSHA
DIKSHA DINESH
DINESH RANE
Date:
RANE 2021.09.23
18:30:49
INCOME TAX APPEAL NO. 699 OF 2002
+0530
T.V. Patel Pvt. Ltd. ..Appellant
vs.
The Dy. Commissioner of Income Tax
Special Range - 14, Mumbai. ..Respondent
WITH
INCOME TAX APPEAL NO. 638 OF 2002
Tulsidar V. Patel Pvt. Ltd. ..Appellant
vs.
The Dy. Commissioner of Income Tax,
Special Range 14, Mumbai ..Respondent
WITH
INCOME TAX APPEAL NO. 639 OF 2002
T.V. Patel Pvt. Ltd. ..Appellant
vs.
The Dy. Commissioner of Income Tax,
Special Range 14, Mumbai. ..Respondent
WITH
INCOME TAX APPEAL NO. 720 OF 2002
T.V. Patel Pvt. Ltd. ..Appellant
vs.
The Dy. Commissioner of Income Tax,
Special Range 14, Mumbai. ..Respondent
WITH
INCOME TAX APPEAL NO. 675 OF 2002
T.V. Patel Pvt. Ltd. ..Appellant
vs.
The Income Tax Ofcer, Circle (2) 1,
Mumbai. ..Respondent
1/2
214. itxa 699-2002 & ors..doc
WITH
INCOME TAX APPEAL NO. 676 OF 2002
T.V. Patel Pvt. Ltd. ..Appellant
vs.
The Income Tax Ofcer, Circle (2) 1,
Mumbai. ..Respondent
WITH
INCOME TAX APPEAL NO. 640 OF 2002
The Commissioner of Income Tax
Pune ..Appellant
vs.
National Heavy Engg. Pune ..Respondent
------------
Ms. Shobha Jagtiani i/b. D.M. Harish and Co. for appellant in
all appeals except ITXA/640/2002.
Mr. N.C. Mohanty for respondent in all appeals except
ITXA/640/2002.
------------
C0RAM : K. R. SHRIRAM
M. S. KARNIK, JJ.
DATE : SEPTEMBER 23, 2021 P.C. :
Income Tax Appeal No. 640 of 2002 be detagged as wrongly tagged and Income Tax Appeal No. 640 of 2003 be tagged.
2. Stand over to 30th September, 2021.
(M.S.KARNIK, J.) (K.R. SHRIRAM, J.) 2/2