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[Cites 0, Cited by 0] [Section 359] [Entire Act]

State of Chattisgarh - Subsection

Section 359(1) in The Chhattisgarh Municipalities Act, 1961

(1)The State Government may, from time to time, make model bye-laws for any matter in respect of which a Council is empowered to make bye-laws under this Act and publish them in the Gazette for the guidance of Councils.