Section 172(a) in Selected Statutes (Statutes framed under the Bombay University Act, 1914)
(a)The Vice-Chancellor shall appoint one student from each Faculty on the Students' Council under the provisions of section 34(1 )(v) of the Act, who has secured the highest percentage of marks in the aggregate of all the subjects prescribed all the preceding degree examination/s in the faculty concerned from amongst those engaged in full time Post-Graduate studies in a University Department and/ or affiliated, conducted, constituent or autonomous College or a Recognised Institution and who are not above 25 years of age. Provided that such a candidate must have passed the examination within the minimum period prescribed for the degree course from the date of passing the qualifying examination for admission to the course leading to the said degree.
