Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 30 in The Postgraduate Medical Education Regulations, 2000 30. [ Emergency Medicine [Added by Notification No. MCI-18(1)/2009-Med./22653, dated 21.7.2009, (w.e.f. 22.8.2000).]
