Section 2(73) in Cuttack Development Authority (Planning and Building Standards) Regulations, 2001
(73)"River front zone" means the area abutting to the river as defined in the Development Plan/ Development Scheme. If no such Development Plan/ Development Scheme has been prepared it will include the area upto 500 feet, from the edge of the river towards the land area including the embankment road;Explanation - In the river front zone the development shall be guided by the special provisions made in these regulations.
