Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 6(1)] [Section 6] [Entire Act]

Bengal Presidency - Subsection

Section 6(1)(c) in Bengal Excise Act, 1909

(c)[the Customs Act, 1962 (52 of 1962),] [Substituted by section 2 of the Bengal Excise (Amendment) Act, 1983 (West Bengal Act No. 38 of 1983) for the words and figures the Sea Customs Act, 1878.] or