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Union of India - Section

Section 5 in National Cadet Corps (Girls Division) Rules, 1949

5. [ Application of enrolment. [Substitued by S.R.O. 216, dated 7th June, 1957, Part II, Section 4, page 97]

- A girl student desirous of being enrolled in a Junior or Senior Wing unit shall apply to the Headmistress or Principal, as the case may be, who shall cause her to fill up and sign in her presence a statement in Form I.]