Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 20] [Entire Act] State of Tamilnadu - Subsection Section 20(2) in The Anna University of Technology, Madurai Act, 2010 (2)Nothing in sub-section (1) shall have Application in respect of-(i)ex-officio members referred to in Section 21;(ii)ex-officio members referred to in Section 24.
