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[Cites 0, Cited by 0] [Section 97(2)] [Section 97] [Entire Act]

State of Andhra Pradesh - Subsection

Section 97(2)(e) in Andhra Pradesh (Telangana Area) Tenancy & Agricultural Lands Act, 1950

(e)the filing or defending of suits, and the manner of execution of contracts and other documents, by or on behalf of such Co-operative Farms;