Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Andhra Pradesh - Subsection

Section 4(2) in Andhra Pradesh Unorganized Workers' Social Security Rules, 2012

(2)A member nominated under sub-clause (iii) of clause (c) of sub-rule (2) of Rule 3 shall cease to be a member of the Board if he ceases to be a member of the Legislative Assembly.