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[Cites 0, Cited by 0] [Section 8(1)] [Section 8] [Entire Act]

State of Punjab - Subsection

Section 8(1)(iii) in The Punjab Pre-Natal Diagnostic Techniques (Control and Regulation) Act, 1994

(iii)to consider applications made to it under section 9 for the grant, or, under section 10 for the renewal of, certificates of registration in respect of genetic clinics, genetic laboratories and genetic counselling centres;