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State of Madhya Pradesh - Section

Section 19 in The M.P. Boiler Attendants' Rules, 1958

19. Class of certificates.

- Examination for granting certificates of competency as a Boiler Attendant shall be of two kinds, viz., one for the award of first class certificate of competency as Boiler Attendant and the other for the award of second class certificate of competency as a Boiler Attendant.