Bombay High Court
Solutions Advertising Through ... vs Thane Municipal Corporation And Ors on 29 October, 2018
Bench: A.S. Oka, M.S. Sonak
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
PUBLIC INTEREST LITIGATION NO. 155 OF 2011
Suswarajya Foundation, Satara And Anr ....Petitioner
V/S
1. The Collector, Satara And Anr. ....Respondent
WITH PUBLIC INTEREST LITIGATION NO. 45 OF 2009 Milan Vasant Mhatre ....Petitioner V/S The State Of Maharashtra And Ors. ....Respondent WITH PUBLIC INTEREST LITIGATION NO. 136 OF 2009 Prabhakar V. Chaudhary ....Petitioner V/S Thane Municipal Corporation (through The ....Respondent Commissioner Of Thane Municipal Corporation) And Anr.
WITH PUBLIC INTEREST LITIGATION NO. 25 OF 2013 Mayur Mahesh Pathak ....Petitioner V/S Maharashtra State Environment Authority And ....Respondent Ors WITH PUBLIC INTEREST LITIGATION NO. 77 OF 2014 Page 1/6 ::: Uploaded on - 29/10/2018 ::: Downloaded on - 02/11/2018 00:47:46 ::: Ratan Soli Luth ....Petitioner V/S State Of Maharashtra And Ors ....Respondent WITH WRIT PETITION NO. 2628 OF 2016 Solutions Advertising Through Proprietor Mr. ....Petitioner Pravin Solanki V/S Thane Municipal Corporation And Ors ....Respondent WITH PUBLIC INTEREST LITIGATION NO. 249 OF 2014 Qaneez-e-fatemah Sukhrani And Anr ....Petitioner V/S The Commissioner Pune Municipal Corporation ....Respondent And Ors.
WITH PUBLIC INTEREST LITIGATION NO. 78 OF 2008 Janhit Manch And Ors. ....Petitioner V/S The State Of Maharashtra And Ors. ....Respondent WITH CONT. PETITION NO. 11 OF 2016 High Court On Its Own Motion ....Petitioner V/S Mr. Ashish Shelar And Ors ....Respondent PUBLIC INTEREST LITIGATION NO.155 OF 2011 Page 2/6 ::: Uploaded on - 29/10/2018 ::: Downloaded on - 02/11/2018 00:47:46 ::: A/W CAIST/826/2018 AND CAST/13430/201 and CAIST/1094/2018 Mr. Siddhesh Pilankar I/by Mr. Uday P. Warunjikar for the petitioners.
Mr. A.B. Vagyani, G.P. A/W Mr. P.P. More,AGP for the Respondent No.1. AND for applicant in CAIST/826/2018 AND CAST/13430/2017 Mr. A.Y. Sakhare, Sr. Adv. A/W Mr. Vinod Mahadik for Mumbai MunicipalCorporation Mr. Abhijit P. Kulkarni for R.No. 6 Mr. Pramod G. Kathane for R.No.7 Ms. Aditi Naikare I/b Mr. Pradeep J. Thorat and Ms. Aditi Naikare for R. No. 8 Mr. R.S.Apte, Sr. Advocate I/by Mr. N.R.Bubna for the R. No.9 and 17.
Mr. Ranjeet M. Pawar for R.No.10 & 16 and E-1 Mr. Shriram S. Kulkarni for R. No. 11 Mr. A.S. Rao a/w Mr. Prashant Kamble for the Respondent Kalyan-Dombivli Municipal Corporation Mr Sameer Kumbhakoni for the Respondent No.13. Mr. Prashant P. Jadhav for For R. No.15 Mr G.H.Keluskar for the Respondent No.16. Mr. Abhijit M. Adagule for R.No.18 Mr. Anoop U. Patil for R.No.21 Mr. Yuvraj P. Narvankar a/w Mr. Vasant R. Kadam for R.No. 25 Mr. Aniruddha Arun Garge for R.No.69 â€" Lonawala Municipal Corporation Mr. Prashant P. Jadhav for Sangli Miraj Kupwad Municipal Corporation Mr. Ajit Hon for Shirdi and Akkalkot Municipal Corporation Mr. Pradeep Rajagopal and Ms. Drishti Shah I/by Ms. Rekha Rajagopal for Election Commission of India.
Page 3/6 ::: Uploaded on - 29/10/2018 ::: Downloaded on - 02/11/2018 00:47:46 :::Mr. Pooja Joshi Deshpande for Ulhasnagar Municipal Corporation Mr. Jitendra Gaikwad for Jalgaon Municipal Corporation WITH WRIT PETITION NO.2628 OF 2016 None for the Petitioner.
Mr. A.B. Vagyani, G.P. A/W Mr. P.P. More,AGP for the Respondent State.
Mr. R.S.Apte, Sr. Advocate I/by Mr. N.R.Bubna for the Respondent No.3.
WITH PUBLIC INTEREST LITIGATION No. 25 of 2013 None for the Petitioner.
Ms. Heena and Mr. Pushkal Mishra I/by M.V. Kini and Co. For R.No.2 Mr. A.B. Vagyani, G.P. A/W Mr. P.P. More,AGP for the Respondent No.3.
WITH PUBLIC INTEREST LITIGATION No. 45 of 2009 None for the Petitioner Mr. A.B. Vagyani, G.P. A/W Mr. P.P. More,AGP for the R. Nos.1, 3 and 4 State.
Mr. R.S. Apte, Sr. Advocate I/by Mr. N.R. Bubna for the Respondent No.2.
WITH PUBLIC INTEREST LITIGATION NO.77 OF 2014 None for the Petitioner.
Mr. A.B. Vagyani, G.P. A/W Mr. P.P. More,AGP for the R. Nos.1, 5 and 7.
Mr. Sarang S. Karbhajan I/by J.Shekhar & Co. for R.No. 2 & 3 Page 4/6 ::: Uploaded on - 29/10/2018 ::: Downloaded on - 02/11/2018 00:47:46 ::: WITH PUBLIC INTEREST LITIGATION NO.78 OF 2008 None for the Petitioners.
Mr. A.B. Vagyani, G.P. A/W Mr. P.P. More,AGP for the Respondent Nos.1, 2 and 9.
Mr. M.S. Bhardwaj and Mrs. S.V. Bharucha for U.O.I. WITH PUBLIC INTEREST LITIGATION No.136 OF 2009 Mr. Akshay Deshpande I/b Mr. Sagar A. Joshi for the Petitioner. Mr. R.S.Apte, Sr. Advocate I/by Mr. N.R. Bubna for the Respondent No.1 Mr. A.B. Vagyani, G.P. A/W Mr. P.P. More,AGP for the Respondent State.
WITH PUBLIC INTEREST LITIGATION NO.249 OF 2014 Mr. Ravindra S. Pachundkar for the Petitioner.
Mr. Abhijit P. Kulkarni for R.No. 1Mr. A.B. Vagyani, G.P. A/W Mr. P.P. More,AGP for the Respondent State.
WITH CONTEMPT PETITION NO.11 OF 2016 High Court on its own Motion Mr. A.B. Vagyani, G.P. A/W Mr. P.P. More,AGP for the Respondent State Mr. Ranjeet M. Pawar for R.No.10 & 16 and E-1 P. B. Shah R.no. 2 Government Pleader R.no. 1 N.r.bubna R. No. 17 N.r.bubna R. No. 9 Vaibhav Prakash Patankar R. No. 3 Shriram S. Kulkarni R. No. 11 Ambekar Rutuja Anil R. No. 1 G H Keluskar R. No. 16 Umesh R Mankapure R. No. 15 Garge Aniruddha Arun R. No. 4 Abhijit Purushottam Kulkarni R. No. 6 Sameer Shivaji Tambekar R. No. 18 Yuvraj P Narvankar R. No. 25 Ashwin V Hon R. No. 21 Anil D. Yadav R. No. 27 Page 5/6 ::: Uploaded on - 29/10/2018 ::: Downloaded on - 02/11/2018 00:47:46 ::: Ansari Shahed Ali Inayat Ali (r.no. 20) Sachindra Bhaskar Shetye Pramod Gokul Kathane R. No. 7 Adsule Dinesh Pandurang R. No. 2 Abhijit Purushottam Kulkarni R. No. 8 Samir Kumbhakoni R. No. 13 Madan Jijarao Bobade Jitendra Gaikwad Pramod Gokul Kathane R. No. 7 Vidhii Partners R.no. 31 Garge Aniruddha Arun R.no. 69 Vaibhav Anant Sugdare R.no. 22 Yashashree Ashok Sutrale R.no. 24 Ansari Shahed Ali Inayat Ali R.no. 59 Sayaji Dadu Nangre R.no. 28 Jernold Joseph Xavier R. No. 5 Sandeep Vishnupant Marne R.no. 4 Anoop U. Patil R.no.21 Prashant Pandurang Jadhav R.no.15 Pradeep J Thorat Abhijit Mahadevrao Adagule R.no. 18 Ajit Dilip Hon For Respondent CORAM : A.S. OKA & M.S. SONAK, JJ DATE : 29th October, 2018 P.C. :
Place the petitions on 31/10/2018 AT - 3.00 P.M. ( FOR REGISTRAR JUDICIAL - I ) Page 6/6 ::: Uploaded on - 29/10/2018 ::: Downloaded on - 02/11/2018 00:47:46 :::