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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Odisha - Subsection

Section 6(4) in The Orissa State Electricity Board Employee's Provident Fund Rules, 1965

(4)Every employee becoming a member must remain a member until he/she ceases to be an employee of the Board and must abide by all the rules and regulations in force.