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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Andhra Pradesh - Subsection

Section 7(7) in Andhra Pradesh Electricity Regulatory Commission (Transmission Standards of Performance) Regulation, 2007

7.1The Commission in consultation with State Transmission Utility/ Transmission Licensee shall review the performance standards for Transmission System as specified above once in every 5 years or more frequently as may be required.Use of the Information