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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Odisha - Subsection

Section 7(viii) in The Indian Stamp (Orissa Amendment) Act, 2001

(viii)for Article 15 including the entries against it but excluding the reference to other Bonds commencing with the word "See" and ending with the words "SECURITY BOND' followed by the "Exemptions" appearing at the end in Column (1), the following shall be substituted under appropriate columns, namely :