Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] State of Jammu-Kashmir - Section Section 9 in The Jammu And Kashmir Prevention Of Beggary Act, 1960 9. Rule making power The Government may by notification and subject to the conditions of previous publication, make rules for carrying into effect the provisions of this Act.
