Section 17 in The Orissa Rationalization of Personnel Rules, 2007
17. Publication.
- The redeploying authority shall issue the order of redeployment to the concerned surplus employees and ensure publication of the same in the official website of the concerned administrative department and in the official Gazette, wherever required. A copy of the order shall be sent to General Administration Department for publication in its own website. Details of surplus employees redeployed shall be submitted to the General Administration. Department in the formats prescribed for the purpose at Appendix-2 and 3. General Administration Department shall maintain the details of surplus employees redeployed in the prescribed format at Appendix-7.E. Effect of the Redeployment Order
