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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Maharashtra - Subsection

Section 2(1)(f) in The Maharashtra Self-Financed Schools (Establishment and Regulation) Act, 2012

(f)[* * *] [Clause (1) was deleted by Maharashtra 19 of 2013, Section 2(1)];