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[Cites 0, Cited by 0] [Section 8A(4)] [Section 8A] [Entire Act]

Union of India - Subsection

Section 8A(4)(a) in The Salary, Allowances and Pension of Members of Parliament Act, 1954

(a)with effect from the 18th day of January, 1999, entitled along with a companion to travel in any train by any railway in India in air-conditioned two-tier class, or