Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 28] [Entire Act] State of Tripura - Subsection Section 28(j) in Tripura Police Act, 2007 (j)to facilitate orderly movement of people and vehicles, and to control and regulate traffic on roads and highways;
