Bombay High Court
Rafique Rahemtullah Kabani vs The Assistant Engineer And Designated ... on 30 October, 2018
Before: Aniruddha M. Chandekar
Prothonotary & Senior Master.
Date: 30th October, 2018
CALLED OUT FOR REJECTION :
47. WPL/2110/2018 ) Gourav Shetye i/b Nikhilesh Pote, Advocate for the
) Petitioner.
)
) P.C.: The Petitioner and/or his/her Advocate to
) remove office objections on the Petition and to get the
) same numbered and/or registered on or before
) 27.11.2018, failing Petition to stand rejected under the
) provisions of O.S. Rule 986 for non-compliance of
) office objections.
48. WPL/2114/2018 ) Mr. Anand Shitap, Advocate for the Petitioner.
)
) P.C.: The Petitioner and/or his/her Advocate to
) remove office objections on the Petition and to get the
) same numbered and/or registered on or before
) 11.12.2018, failing Petition to stand rejected under the
) provisions of O.S. Rule 986 for non-compliance of
) office objections.
30/10/2018Prothonotary and Senior Master ::: Uploaded on - 01/11/2018 ::: Downloaded on - 02/11/2018 01:55:17 :::