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State of Gujarat - Section

Section 3 in Gujarat Electricity Regulatory Commission (Levy And Collection of Fees and Charges by SLDC) Regulations, 2005

3. Application for connection to Grid.

- i. Generating Companies and Licensees requiring long-term access to the Grid shall submit an application to the SLDC in the specified format at least one month before the proposed date of connection to the State Grid, along with Fee of Rs.10,000 (Rupees Ten Thousand only). The existing Licensees and Generating Companies shall register themselves with SLDC by filing an application along with the above-mentioned Fees.ii. The SLDC, after scrutinising the application and after being satisfied of the completeness and correctness of the information furnished in the application, shall register the application in SLDC records duly intimating the applicant regarding the acceptance of the same.