Section 71(1)(iii) in Bhubaneswar Development Authority (Planning and Building Standards) Regulations, 2001

[Cites 0, Cited by 0] [Section 71(1)] [Section 71] [Entire Act]

State of Odisha - Subsection

Section 71(1)(iii) in Bhubaneswar Development Authority (Planning and Building Standards) Regulations, 2001

(iii)where development has been undertaken un-authorisedly within the prohibited limits of any ancient or archaeological monuments or where such developments interfere with the natural drainage of the locality; -

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State of Odisha - Subsection

Section 71(1)(iii) in Bhubaneswar Development Authority (Planning and Building Standards) Regulations, 2001