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State of Andhra Pradesh - Section

Section 7 in Andhra Pradesh Economic Development Board Act, 2018

7. Constitution of Advisory Council.

- The Chairman of the Board may constitute an Advisory Council which shall consist of the following members :
(a)Eminent national and international experts from the industry, infrastructure, information technology and communications, tourism, energy, social work, civil society, etc.,
(b)Eminent national and international economists, public finance experts, policy experts, development professionals, etc., and
(c)Officers, officials and experts from Government of India, Government of Andhra Pradesh and other National and International Government bodies and agencies.