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Himachal Pradesh High Court

Krishan Lal vs / Sunki Devi on 26 February, 2022

Bench: Sabina, Satyen Vaidya

Krishan Lal Vs/ Sunki Devi .

FAO(FC) No.02 of 2022 26.02.2022 Present: None for the appellant.

None has appeared on behalf of the appellant.

In the interest of justice, list again on 28th February, 2022.




                                                                   ( Sabina )
                           r                                        Judge


( Satyen Vaidya ) Judge February 26, 2022 (Himalvi) ::: Downloaded on - 26/02/2022 20:11:54 :::CIS