Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 25(2)] [Section 25] [Entire Act]

State of Haryana - Subsection

Section 25(2)(d) in Haryana Municipal Corporation Election Rules, 1994

(d)the candidate has been elected, or the number of votes polled for him exceed one-eighth of the total number of votes polled.