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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Madhya Pradesh - Subsection

Section 2(1)(e) in The M.P. Adaptation of Laws (State and Concurrent Subjects) Order, 1956

(e)"Madhya Bharat region" means the territories comprised within the State of Madhya Bharat as existing immediately before the appointed day, but excluding the area comprised within Sunel Tappa of Bhanpura Tahsil of Mandsaur district;