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[Cites 0, Cited by 0] [Section 46] [Entire Act]

State of Odisha - Subsection

Section 46(5) in Cuttack Development Authority (Planning and Building Standards) Regulations, 2001

(5)No building structure or installation exceeding the height indicated in the above Tables shall be permitted unless the applicant produces a 'No-Objection Certificate' from the Airport Authority.