Allahabad High Court
Nishad Jal Mazdoor Sahkari Matsya Jeevi ... vs State Of U.P. & Others on 11 January, 2010
Bench: Prakash Krishna, Yogesh Chandra Gupta
Court No. - 36 Case :- WRIT - C No. - 55460 of 2009 Petitioner :- Nishad Jal Mazdoor Sahkari Matsya Jeevi Samiti Ltd. & Anr. Respondent :- State Of U.P. & Others Petitioner Counsel :- Ajit Kr. Singh,H.R. Misra Respondent Counsel :- C.S.C.,I.P.Srivastava,M.W.Faridi,Niraj Upadhyaya,S.N. Tripathi,Shashi Nandan,Tarun Verma Hon'ble Prakash Krishna,J.
Hon'ble Yogesh Chandra Gupta,J. As prayed, two weeks and no more time is granted to file rejoinder affidavit. List immediately thereafter.
(Prakash Krishna, J.) (Yogesh Chandra Gupta, J.) Order Date :- 11.1.2010 LBY