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[Cites 0, Cited by 145] [Entire Act]

Union of India - Section

Section 8 in The Prevention Of Cruelty To Animals Act, 1960

8. Funds of the Board.—

The funds of the Board shall consist of grants made to it from time to time by the Government and of contributions, donations, subscriptions, bequests, gifts and the like made to it by any local authority or by any other person.