Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 3 in Rajasthan Public Premises (Eviction of Unauthorised Occupants) Rules, 1966 3. Form of Notices and order - A notice or order ..under the Act shall be in one of the appropriate forms appended to these rules.
