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[Cites 0, Cited by 14] [Section 99(1)] [Section 99] [Entire Act]

State of Andhra Pradesh - Subsection

Section 99(1)(a) in Andhra Pradesh Education Act, 1982

(a)The Government may by notification [x x x] [The words 'and after previous publication' omitted by Act No. 27 of 1987, w.e.f. 1-6-1987.] make rules to carry out all or any of the purposes of this Act.