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[Cites 0, Cited by 0] [Section 85] [Entire Act]

State of Karnataka - Subsection

Section 85(2) in The Karnataka State Rural Development and Panchayat Raj University Act, 2016

(2)Notwithstanding anything contained in this Act and until such time an authority is duly constituted under this Act, the first Vice Chancellor may appoint any officer or constitute any committee temporarily to exercise and perform any of the powers and duties of such authority under this Act.