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[Cites 0, Cited by 0] [Section 38] [Entire Act]

State of Himachal Pradesh - Subsection

Section 38(2) in The Sardar Vallabhbhai Patel Cluster University, Mandi, Himachal Pradesh (Establishment and Regulation) Act, 2018

(2)The First Statutes shall be made by the Government and published in the Rajpatra (e- Gazette), Himachal Pradesh and a copy thereof shall be laid before the State Legislative Assembly.