Punjab-Haryana High Court
Ram Chander And Others vs Sub Divisional Magisrate, Sonepat And ... on 4 August, 2022
Author: Anoop Chitkara
Bench: Anoop Chitkara
310 IN THE HIGH COURT OF PUNJAB AND HARYANA AT CHANDIGARH
CRM-M-27540-2013 (O&M)
Date of decision: 04.08.2022
Ram Chander and others .........Petitioners
versus
Sub Divisional Magistrate, Sonepat and others .......Respondents
CORAM: HON'BLE MR. JUSTICE ANOOP CHITKARA
Present: Mr. Ramesh Hooda, Advocate
for the petitioners.
Mr. Manish Bansal, DAG, Haryana.
Mr. R.S. Malik, Advocate
for respondent No.4.
ANOOP CHITKARA, J. (ORAL)
The learned State counsel submits that the matter has rendered infructuous.
Consequently, the preset petition stands disposed of.
(ANOOP CHITKARA) 04.08.2022 JUDGE Neha Whether speaking/reasoned : Yes/No Whether reportable : Yes/No 1 of 1 ::: Downloaded on - 07-08-2022 00:52:53 :::