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Punjab-Haryana High Court

Ram Chander And Others vs Sub Divisional Magisrate, Sonepat And ... on 4 August, 2022

Author: Anoop Chitkara

Bench: Anoop Chitkara

310    IN THE HIGH COURT OF PUNJAB AND HARYANA AT CHANDIGARH


                                        CRM-M-27540-2013 (O&M)
                                        Date of decision: 04.08.2022



Ram Chander and others                                          .........Petitioners

                                   versus



Sub Divisional Magistrate, Sonepat and others                   .......Respondents



CORAM:       HON'BLE MR. JUSTICE ANOOP CHITKARA

Present:     Mr. Ramesh Hooda, Advocate
             for the petitioners.

             Mr. Manish Bansal, DAG, Haryana.

             Mr. R.S. Malik, Advocate
             for respondent No.4.


ANOOP CHITKARA, J. (ORAL)

The learned State counsel submits that the matter has rendered infructuous.

Consequently, the preset petition stands disposed of.

(ANOOP CHITKARA) 04.08.2022 JUDGE Neha Whether speaking/reasoned : Yes/No Whether reportable : Yes/No 1 of 1 ::: Downloaded on - 07-08-2022 00:52:53 :::