Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 1727 in The Customs (Amendment And Validation) Act, 2011 1727. [16th September, 2011.]An Act further to amend the Customs Act, 1962.BE it enacted by Parliament in the Sixty-second Year of the Republic of India as follows:-
