Punjab-Haryana High Court
Surinder Singh vs Kapil Bhardwaj on 17 July, 2023
Author: Jasgurpreet Singh Puri
Bench: Jasgurpreet Singh Puri
Neutral Citation No:=2023:PHHC:089955
2023:PHHC:089955
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
235 CRM-A-1574-MA-2016
Date of Decision:17.07.2023
Surinder Singh
....Applicant/Petitioner(s)
Versus
Kapil Bhardwaj
.....Respondent(s)
CORAM: HON'BLE MR. JUSTICE JASGURPREET SINGH PURI
Present: None for the applicant
****
JASGURPREET SINGH PURI, J. (Oral)
Nobody has caused appearance on behalf of the applicant despite the fact that the mater has been called thrice.
Application stands dismissed for non-prosecution.
(JASGURPREET SINGH PURI) JUDGE July 17, 2023 dinesh Whether speaking : Yes/No Whether reportable : Yes/No Neutral Citation No:=2023:PHHC:089955 1 of 1 ::: Downloaded on - 19-07-2023 15:43:19 :::