Supreme Court - Daily Orders
Mohammad Nadeem S/O Mohammad Faheem vs Maharashtra State Board Of Technical ... on 28 October, 2016
Bench: Madan B. Lokur, Adarsh Kumar Goel
ITEM NO.41 COURT NO.7 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 31052/2016
(Arising out of impugned final judgment and order dated 02/09/2016
in WP No. 3436/2016 passed by the High Court of Bombay at Nagpur)
MOHAMMAD NADEEM S/O MOHAMMAD FAHEEM Petitioner(s)
VERSUS
MAHARASHTRA STATE BOARD OF
TECHNICAL EDUCATION AND ORS. Respondent(s)
(With appln. (s) for exemption from filing c/c of the impugned
judgment and exemption from filing O.T. and interim relief)
Date : 28/10/2016 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE MADAN B. LOKUR
HON'BLE MR. JUSTICE ADARSH KUMAR GOEL
For Petitioner(s) Mr. Rohit Rathi, Adv.
Mr. Apoorv Kurup,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
The special leave petition is dismissed. Pending applications are disposed of.
(Meenakshi Kohli) (Jaswinder Kaur)
Court Master Court Master
Signature Not Verified
Digitally signed by
MEENAKSHI KOHLI
Date: 2016.10.28
17:04:09 IST
Reason: