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[Cites 0, Cited by 0] [Section 10(10)] [Section 10] [Entire Act]

State of Uttar Pradesh - Subsection

Section 10(10)(ii) in The U.P. Electricity Regulatory Commission (Consumer Grievance Redressal Forum and Electricity Ombudsman) Regulations, 2007

(ii)The Accounts of the Ombudsman shall be audited by the Comptroller and Auditor-General of India at the time, the Accounts of the Commission is audited.